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Chaitra vs Board Of Revenue
2022 Latest Caselaw 4829 Chatt

Citation : 2022 Latest Caselaw 4829 Chatt
Judgement Date : 27 July, 2022

Chattisgarh High Court
Chaitra vs Board Of Revenue on 27 July, 2022
                                           1




                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                   Order Sheet
                               WA No. 520 of 2017
               Chaitra & Others Versus Board of Revenue & Others




27.07.2022       Heard Mr. Parag Kotecha, learned counsel for the appellants.

             Also heard Mr. Trivikram Nayak, learned Panel Lawyer, appearing

             for respondents No.1 to 5.

Arguments concluded.

Reserved for judgment.

                        Sd/-                                  Sd/-
              (Arup Kumar Goswami)                  (Parth Prateem Sahu)
                   Chief Justice                            Judge




    Anu
 

 
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