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Mehtar @ Nanu Dhivar vs State Of Chhattisgarh
2022 Latest Caselaw 4667 Chatt

Citation : 2022 Latest Caselaw 4667 Chatt
Judgement Date : 21 July, 2022

Chattisgarh High Court
Mehtar @ Nanu Dhivar vs State Of Chhattisgarh on 21 July, 2022

HIGH COURT OF CHHATTISGARH, BILASPUR

Order Sheet

CRA No. 618 of 2014

Mehtar @ Nanu Dhivar Versus State of Chhattisgarh

DB Hon'ble Shri Justice Sanjay K. Agrawal Hon'ble Shri Justice Sanjay S. Agrawal

21.07.2022 Mr. Shrawan Kumar Chandel, counsel for the appellant.

Mr. Sudeep Verma, Dy. G.A. and Mr. Ishan Verma, P.L. for the State.

Argument heard.

Reserved for judgment.

                                     Sd/-                    Sd/-
                            (Sanjay K. Agrawal)      (Sanjay S. Agrawal)
                                   Judge                     Judge




         Harneet

 
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