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Laxmikant Jaiswal vs Sudhalata Jaiswal
2022 Latest Caselaw 4430 Chatt

Citation : 2022 Latest Caselaw 4430 Chatt
Judgement Date : 12 July, 2022

Chattisgarh High Court
Laxmikant Jaiswal vs Sudhalata Jaiswal on 12 July, 2022
       HIGH COURT OF CHHATTISGARH, BILASPUR
                            Order Sheet
                         FAM No. 70 of 2016
           Laxmikant Jaiswal Versus Sudhalata Jaiswal




12/07/2022 Heard Shri Rishi Sahu, Advocate for the appellant and
           Shri Vivek Tripathi, Advocate for the respondent.

Closed for judgment.

                  Sd/-                               Sd/-

           (Goutam Bhaduri)               (Deepak Kumar Tiwari)
                Judge                              Judge
 

 
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