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Ramsingh Visaar vs Dineshchandra Dadsena
2022 Latest Caselaw 534 Chatt

Citation : 2022 Latest Caselaw 534 Chatt
Judgement Date : 28 January, 2022

Chattisgarh High Court
Ramsingh Visaar vs Dineshchandra Dadsena on 28 January, 2022
         HIGH COURT OF CHHATTISGARH, BILASPUR
             Proceedings Through Video Conferencing
                             Order Sheet
                          CRR No. 106 of 2022
             Ramsingh Visaar Versus Dineshchandra Dadsena




28/01/2022

Shri Priyank Rathi, counsel for the applicant.

Shri Adil Minhaj, G.A. for the State.

Call for the record of the Courts below.

List this case after two weeks.

In the meanwhile, counsel for the applicant shall file certified copy of the impugned judgment.

Accordingly, I.A. No.01/2022, application for exemption

from filing certified copy of impugned judgment is rejected.

Sd/-

Gautam Chourdiya Judge

Akhilesh

 
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