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Smt. Nandani Singh vs Smt. Gomi Bai
2022 Latest Caselaw 532 Chatt

Citation : 2022 Latest Caselaw 532 Chatt
Judgement Date : 28 January, 2022

Chattisgarh High Court
Smt. Nandani Singh vs Smt. Gomi Bai on 28 January, 2022
                 HIGH COURT OF CHHATTISGARH, BILASPUR

                                         Order Sheet

                                   FA No. 370 of 2019

                      Smt. Nandani Singh Versus Smt. Gomi Bai

                                         FA/410/2019

                      Proceedings through video conferencing




28/01/2022         Shri A.K. Prasad, Counsel for the Appellant in F.A. No.
             370/2019.

                   Shri Gyan Prakash Shukla, Counsel for the respondent.

As both the appeals are arising out of the same judgment and decree and are the admitted appeals.

List this case for final hearing in due course.

Let paper-book be placed on record in accordance with the High Court Rules.

Interim relief granted earlier in FA No. 410/2019 to continue till the next date of hearing.

                         Sd/-                                             Sd/-
                   (Goutam Bhaduri)                                  (Rajani Dubey)
                        Judge                                             Judge
 Ruchi
 

 
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