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Praveen Kaushik @ Sonu @ Parveen vs State Of Chhattisgarh
2022 Latest Caselaw 526 Chatt

Citation : 2022 Latest Caselaw 526 Chatt
Judgement Date : 28 January, 2022

Chattisgarh High Court
Praveen Kaushik @ Sonu @ Parveen vs State Of Chhattisgarh on 28 January, 2022
                           HIGH COURT OF CHHATTISGARH, BILASPUR

                                               Order Sheet

                                         CRA No. 1404 of 2021

                Praveen Kaushik @ Sonu @ Parveen Versus State of Chhattisgarh




28/01/2022

Mr. Ravipal Maheshwari, Advocate for the appellant.

Mr. Ankur Kashyap, PL for State.

In view of the judgment of this Court in this case of Akash Chandrakar & another Vs. State of Chhattisgarh, in Cr.A. No. 101 of 2021, passed on 19 th January, 2022, notice is required to be issued to the complainant.

Issue notice to the complainant/victim of this case. PF as per rules. In the meanwhile, State counsel may file reply. List this case on 25th February, 2022.

                                 Sd/-                                             Sd/-
                           (R.C.S. Samant)                               (Arvind Singh Chandel)
                                 Judge                                           Judge




   Nisha
 

 
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