Smt. Komeshwari Sahu vs Lomas Sahu
2022 Latest Caselaw 51 Chatt

Citation : 2022 Latest Caselaw 51 Chatt
Judgement Date : 4 January, 2022

Chattisgarh High Court

Smt. Komeshwari Sahu vs Lomas Sahu on 4 January, 2022

                      HIGH COURT OF CHHATTISGARH, BILASPUR

                                           Order Sheet

                                     FA (MAT) No.1 of 2022

                         Smt. Komeshwari Sahu Versus Lomas Sahu



04/01/2022          Shri Bharat Rajput, Counsel for the appellant.


                    Heard.


                    Admit.


                    Call for the record.


                    Issue notice to the respondent on merits as well as on I.A. No.1, which is an

application for grant of stay, on payment of process fee as per rules.

In the meanwhile, it is directed that there shall be stay of the judgment and

decree dated 02.12.2021 till the next date of hearing.

                                  Sd/-                                     Sd/-



                          (Goutam Bhaduri)                            (Rajani Dubey)
                             Judge                                        Judge



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