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Yunus Khan vs State Of Chhattisgarh
2022 Latest Caselaw 472 Chatt

Citation : 2022 Latest Caselaw 472 Chatt
Judgement Date : 25 January, 2022

Chattisgarh High Court
Yunus Khan vs State Of Chhattisgarh on 25 January, 2022
                     HIGH COURT OF CHHATTISGARH, BILASPUR
                                        Order Sheet
                                     CRA No.504 of 2014
                         Yunus Khan Versus State of Chhattisgarh




25/01/2022        Mr. Shakti Raj Sinha, Counsel for the Appellant.

                  Mr. Kapil Maini, PL for the State/Respondent.

Arguments heard.

The matter is reserved for judgment.

                            Sd/-                                  Sd/-

             (Rajendra Chandra Singh Samant)             (Arvind Singh Chandel)
                          Judge                                 Judge




  Shubham
 

 
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