Murari Sahu vs Tarni Sahu
2022 Latest Caselaw 44 Chatt

Citation : 2022 Latest Caselaw 44 Chatt
Judgement Date : 4 January, 2022

Chattisgarh High Court

Murari Sahu vs Tarni Sahu on 4 January, 2022

             T O HIGH COURT OF CHHATTISGARH, BILASPUR
                                Order Sheet
                            SA No. 187 of 2021
                   Murari Sahu Versus Tarni Sahu & Ors.




04.01.2022        Mr. Viprasen Agrawal, Counsel for the appellant.

                  Mr. Aditya Sharma, P. L. for the State.

                  Mr. Harishankar Patel, Counsel for respondent No.1.

Arguments heard.

Reserved for judgment.

Sd/-

(Narendra Kumar Vyas)

Judge

parul

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