Mahesh Kurmi And Anr vs State Of Chhattisgarh
2022 Latest Caselaw 300 Chatt

Citation : 2022 Latest Caselaw 300 Chatt
Judgement Date : 18 January, 2022

Chattisgarh High Court

Mahesh Kurmi And Anr vs State Of Chhattisgarh on 18 January, 2022

             HIGH COURT OF CHHATTISGARH, BILASPUR
                                    Order Sheet
                        Criminal Appeal No.1229 of 2013
                 Mahesh Kurmi & Anr. Versus State of Chhattisgarh


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18/01/2022           Shri Rishi Rahul Soni, Counsel for the appellants.

                     Shri Anmol Sharma, P.L. for the State/respondent.

Heard the arguments of both the parties.

The matter is reserved for judgment.

                             Sd/-                                         Sd/-

                      (R.C.S. Samant)                        (Arvind Singh Chandel)
                           Judge                                   Judge




  Prakash

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