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Anuranjna Ekka vs State Of Chhattisgarh
2022 Latest Caselaw 168 Chatt

Citation : 2022 Latest Caselaw 168 Chatt
Judgement Date : 10 January, 2022

Chattisgarh High Court
Anuranjna Ekka vs State Of Chhattisgarh on 10 January, 2022
                                    1


              HIGH COURT OF CHHATTISGARH, BILASPUR
                               Order Sheet
                        Writ Appeal No. 2 of 2021
           Anuranjna Ekka Versus State of Chhattisgarh & Others

                                alongwith

                        Writ Appeal No. 3 of 2021



10/01/2022          Heard Mr. Santosh Kumar Pandey, learned counsel for

               the appellant. Also heard Mr. Vikram Sharma, learned Deputy

               Government Advocate for the respondents No. 1 to 5.

Hearing concluded.

Reserved for judgment.

                         Sd/-                                  Sd/-
                (Arup Kumar Goswami)                   (N.K.Chandravanshi)
                    Chief Justice                            Judge




    Amit
 

 
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