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Shivprasad vs State Of Chhattisgarh
2022 Latest Caselaw 972 Chatt

Citation : 2022 Latest Caselaw 972 Chatt
Judgement Date : 22 February, 2022

Chattisgarh High Court
Shivprasad vs State Of Chhattisgarh on 22 February, 2022
             HIGH COURT OF CHHATTISGARH, BILASPUR
                                 Order Sheet
                            CRA No. 13 of 2013
                  Shivprasad Versus State Of Chhattisgarh



22/02/2022    Shri Ashok Kumar Shukla, Advocate for the appellant.
              Shri Himanshu Kumar Sharma, P.L. for the State/respondent.

Arguments heard. Reserved for judgment.

                    Sd/-                                    Sd/-
              (R.C.S. Samant)                      (Arvind Singh Chandel)
                   Judge                                  Judge




   Aadil
 

 
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