Devichand Chopda vs Durga Ram Sahu
2022 Latest Caselaw 900 Chatt

Citation : 2022 Latest Caselaw 900 Chatt
Judgement Date : 21 February, 2022

Chattisgarh High Court

Devichand Chopda vs Durga Ram Sahu on 21 February, 2022

       HIGH COURT OF CHHATTISGARH, BILASPUR
                           Order Sheet
                         FA No. 69 of 2014
      Devichand Chopda Versus Durga Ram Sahu & Another




21/02/2022 Heard Shri Ashish Surana, Advocate for the appellant,
           Shri B.P. Singh, Advocate for the respondent No.1 and

Shri Ghanshyam Patel, Govt. Advocate & Shri Ajay Kumrani, Panel Lawyer for the State.

Reserved for judgment.

                  Sd/-                               Sd/-

           (Goutam Bhaduri)                  (Sanjay S. Agrawal)
                Judge                                Judge




  Gowri

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