Lalit Pratap Singh vs Union Of India
2022 Latest Caselaw 712 Chatt

Citation : 2022 Latest Caselaw 712 Chatt
Judgement Date : 10 February, 2022

Chattisgarh High Court

Lalit Pratap Singh vs Union Of India on 10 February, 2022

                       (Proceedings through Video Conferencing)


                   HIGH COURT OF CHHATTISGARH, BILASPUR
                                       Order Sheet
                                WPS No. 2949 of 2015
                   Lalit Pratap Singh Versus Union of India & Others



10/02/2022         Heard Mr. Ashutosh Trivedi, learned counsel for the petitioner. Also

              heard Mr. Ramakant Mishra, learned Assistant Solicitor General for

              Union of India, appearing for the respondents.

Hearing complete.

Judgment reserved.

                          Sd/-                                    Sd/-
                (Arup Kumar Goswami)                      (N.K Chandravanshi)
                      Chief Justice                             Judge




    Chandra

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