Smt. Seema Mukherjee vs The Registrar General
2022 Latest Caselaw 692 Chatt

Citation : 2022 Latest Caselaw 692 Chatt
Judgement Date : 9 February, 2022

Chattisgarh High Court

Smt. Seema Mukherjee vs The Registrar General on 9 February, 2022

                (Proceedings through Video Conferencing)
              HIGH COURT OF CHHATTISGARH, BILASPUR
                               Order Sheet

                           WA No. 146 of 2021

       Smt. Seema Mukherjee Versus The Registrar General & Another



09/02/2022       Heard Mr. Siddharth Dubey, learned counsel for the

             appellant as well as Mr. R.K. Gupta, learned counsel appearing

             for the respondents.

List this case again on 17.02.2022 as a fresh case, as the

learned counsel for the parties submit that they would like to

place reliance on certain judgments.

                            Sd/-                             Sd/-
                 (Arup Kumar Goswami)               (N. K. Chandravanshi)
                       Chief Justice                       Judge




 Hem

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