Shri Thakur Ramchadraji Swami ... vs State Of Chhattisgarh
2022 Latest Caselaw 646 Chatt

                                                1

                   (Proceedings through Video Conferencing)

                HIGH COURT OF CHHATTISGARH, BILASPUR

                                  Order Sheet

                                WA No. 58 of 2022
             Shri Thakur Ramchadraji Swami Jaitu Sao Mandir Trust
                                       Versus
                         State of Chhattisgarh & Others




07.02.2022       Dr. N.K. Shukla, learned senior counsel for the appellant will

             furnish the judgments which are taken note of by the learned Single

             Judge in the order dated 21.01.2022 passed in Writ Petition (227)

             No.440 of 2022.


                 List on 16.02.2022.


                 Mr. Shubham Verma, learned Panel Lawyer, appearing for

             respondents No.1 & 2 and Ms. Astha Sharma, learned counsel

appearing for respondent No.3, are present.

                         Sd/-                                    Sd/-

                (Arup Kumar Goswami)                  (N. K. Chandravanshi)
                     Chief Justice                             Judge




    Anu