M.P. Ade vs State Of Chhattisgarh
2022 Latest Caselaw 594 Chatt

Citation : 2022 Latest Caselaw 594 Chatt
Judgement Date : 2 February, 2022

Chattisgarh High Court

M.P. Ade vs State Of Chhattisgarh on 2 February, 2022

                    (Proceedings through Video Conferencing)
                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                   Order Sheet

                               WPS No. 4742 of 2019

                 M.P. Ade Versus State of Chhattisgarh & Others



02/02/2022       Heard Mr. Anurag Dayal Shrivastava, learned counsel for the

             petitioner. Also heard Mr. H.S. Ahluwalia, learned counsel appearing

             for respondents No. 1 & 2 and Mr. Vimal Kumar Tondey, learned

cousnel along with Mr. Shashi Kumar Kushwaha, learned counsel for

the intervenor.

Hearing concluded.

Judgment reserved.

                           Sd/-                               Sd/-
                (Arup Kumar Goswami)                  (N. K. Chandravanshi)
                      Chief Justice                          Judge




  Hem

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