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Jhunni Bai vs Ram Bharosa Alias Bharosa
2022 Latest Caselaw 1094 Chatt

Citation : 2022 Latest Caselaw 1094 Chatt
Judgement Date : 28 February, 2022

Chattisgarh High Court
Jhunni Bai vs Ram Bharosa Alias Bharosa on 28 February, 2022
                       HIGH COURT OF CHHATTISGARH, BILASPUR
                                            Order Sheet
                                        SA No. 240 of 2009

                           Jhunni Bai Versus Ram Bharosa Alias Bharosa




28.02.2022

Shri B.P. Gupta, counsel for the appellant.

Ms. Ishwari Gritlahre, Panel Lawyer for the State. Learned counsel for the appellant would submit that there is dispute of relinquish deed and he would refer citations AIR 1976 SC 807, 2019 (6) SCC 409, 2016 (8) SCC 705, 2019 (6) SCC 409 and 2020 (9) SCC 706 to substantiate his submission. Arguments heard.

Reserved for judgment.

Sd/-

(Narendra Kumar Vyas) JUDGE Deshmukh

 
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