Axis Bank Limited vs Shri Ashok Kumar Agrawal
2022 Latest Caselaw 1091 Chatt

                                    1

                                                                    NAFR

             HIGH COURT OF CHHATTISGARH, BILASPUR

                           WA No. 86 of 2022

Axis Bank Limited Through Its Authorized Officer Mr. Ranjeet Kumar Jha,
S/o Shri Tirth Narayan Jha, Aged About 41 Years, Being Posted As Area
Legal Manageer, Axis Bank, Having Address At 2nd Floor, Chawla
Chambers, Jeevan Bima Marg, Pandri, Raipur Chhattisgarh 492001.

                                                             ---- Appellant

                                 Versus

1.   Shri Ashok Kumar Agrawal S/o Late Tulsiram Agrawal Aged About
     56 Years R/o H -6, Anupam Nagar, Raipur Chhattisgarh 492001.

2.   Smt. Seema Agrawal W/o Shri Ashok Kumar Agrawal Aged About
     53 Years R/o H - 6, Anupam Nagar, Raipur, Chhattisgarh 492001.

3.   Shri Ayush Agrawal S/o Shri Ashok Kumar Agrawal Aged About 32
     Years R/o H - 6, Anupam Nagar, Raipur, Chhattisgarh 492001.

4.   The Collector District Raipur Chhattisgarh 492001.

                                                          ---- Respondents

(Cause-title taken from Case Information System)

For Appellant : Mr. Sourabh Jain, Advocate. For Respondent No. 4 : Mr. R.M. Solapur, Government Advocate.

Hon'ble Shri Arup Kumar Goswami, Chief Justice

Hon'ble Shri Gautam Chourdiya, Judge

Judgment on Board

Per Arup Kumar Goswami, Chief Justice

28.02.2022

Mr. Sourabh Jain, learned counsel for the appellant submits that

this petition was filed at a time when the Debt Recovery Tribunal,

Jabalpur (for short, "the Tribunal") was not functioning. He submits that as

the Tribunal has now started functioning, the writ petition is rendered

infructuous.

2. Mr. R.M. Solapurkar, learned Government Advocate, appearing for

respondent No. 4, is present.

3. In view of the submission made by Mr. Jain, the writ petition is

disposed of as infructuous.

                Sd/-                                        Sd/-
      (Arup Kumar Goswami)                          (Gautam Chourdiya)
           Chief Justice                                  Judge




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