Citation : 2022 Latest Caselaw 1055 Chatt
Judgement Date : 25 February, 2022
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WPS No. 977 of 2022
Nilkunwar Bai Nishad wd/o Late Balram Nishad
aged about 40 years, Working as cook at
Govt. Primary School Dongaghat, Block Amba
Chowki, District Rajnandgaon, Caste Nishad,
R/o Village Dongaghat, Post Amba Chowki,
Tahsil Mohala, District Rajnandgaon (CG)
Petitioner
Versus
1. Union Of India Through the Secretary,
Ministry Of Human Resources Development,
Department Of School Education and Literacy,
Mid Day Meal Division, Shastri Bhawan New
Delhi.
2. State Of Chhattisgarh through the Secretary,
Department Of Education, Mahanadi Bhawan,
Mantralaya, Naya Raipur, District Raipur
Chhattisgarh.
3. The Secretary, Department of Finance,
Mahanadi Bhawan, Mantralay, Naya Raipur,
District Raipur (CG)
4. The Director, School Education Directorate
School Education, Shiksha Parisar, Pension
Bada, Raipur, District Raipur (CG)
Respondents
WPS No. 1193 of 2022
Smt.Janki Shandil w/o Rohit Kumar Shandil, aged about 56 years, Working as cook at Govt.Girls Middle School Rengakathera, Block Mohala, District Rajnandgaon, R/o Village Rengakathera, Tahsil Mohala, District Rajnandgaon (CG)
Petitioner
Versus
1. Union Of India Through the Secretary, Ministry Of Human Resources Development, Department Of School Education and Literacy, Mid Day Meal Division, Shastri Bhawan New Delhi.
2. State Of Chhattisgarh through the Secretary, Department Of Education, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur Chhattisgarh.
3. The Secretary, Department of Finance, Mahanadi Bhawan, Mantralay, Naya Raipur, District Raipur (CG)
4. The Director, School Education Directorate School Education, Shiksha Parisar, Pension Bada, Raipur, District Raipur (CG)
Respondents
WPS No. 1137 of 2022
Smt.Rupkunwar Yadav w/o Dukhit Ram Yadav,
aged about 42 years, Working as cook at Govt. Girls Middle School Rangakathera, R/o Village Rengakathera, Tahsil Mohala, District Rajnandgaon (CG)
Petitioner
Versus
1. Union Of India Through the Secretary, Ministry Of Human Resources Development, Department Of School Education and Literacy, Mid Day Meal Division, Shastri Bhawan New Delhi.
2. State Of Chhattisgarh through the Secretary, Department Of Education, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur Chhattisgarh.
3. The Secretary, Department of Finance, Mahanadi Bhawan, Mantralay, Naya Raipur, District Raipur (CG)
4. The Director, School Education Directorate School Education, Shiksha Parisar, Pension Bada, Raipur, District Raipur (CG)
Respondents
WPS No. 1125 of 2022
Smt.Chandar Bai Nishad w/o Sampat Lal Nishad, aged about 33 years, Working as cook at Govt. Boys Middle School, Rengakathera, R/o Village Rengakathera, Tahsil Mohala,
District Rajnandgaon (CG)
Petitioner
Versus
1. Union Of India Through the Secretary, Ministry Of Human Resources Development, Department Of School Education and Literacy, Mid Day Meal Division, Shastri Bhawan New Delhi.
2. State Of Chhattisgarh through the Secretary, Department Of Education, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur Chhattisgarh.
3. The Secretary, Department of Finance, Mahanadi Bhawan, Mantralay, Naya Raipur, District Raipur (CG)
4. The Director, School Education Directorate School Education, Shiksha Parisar, Pension Bada, Raipur, District Raipur (CG)
Respondents
WPS No. 1124 of 2022
Smt.Dharmo Bai w/o Ashwan Nirmalkar, aged about 41 years, Working as cook at Govt. Primary School Rengakathera, Block Mohala, District Rajnandgaon, R/o Village Rengakathera, Tahsil Mohala, District Rajnandgaon (CG)
Petitioner
Versus
1. Union Of India Through the Secretary, Ministry Of Human Resources Development, Department Of School Education and Literacy, Mid Day Meal Division, Shastri Bhawan New Delhi.
2. State Of Chhattisgarh through the Secretary, Department Of Education, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur Chhattisgarh.
3. The Secretary, Department of Finance, Mahanadi Bhawan, Mantralay, Naya Raipur, District Raipur (CG)
4. The Director, School Education Directorate School Education, Shiksha Parisar, Pension Bada, Raipur, District Raipur (CG)
Respondents
WPS No. 1120 of 2022
Rahimat Bai w/o Sukal Singh, aged about 42 years, Working as cook at Govt. Primary School Dundera, Block Mohala, District Rajnandgaon, R/o Village Dundera Rengakathera, Block Mohla, District Rajnandgaon (CG)
Petitioner
Versus
1. Union Of India Through the Secretary,
Ministry Of Human Resources Development, Department Of School Education and Literacy, Mid Day Meal Division, Shastri Bhawan New Delhi.
2. State Of Chhattisgarh through the Secretary, Department Of Education, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur Chhattisgarh.
3. The Secretary, Department of Finance, Mahanadi Bhawan, Mantralay, Naya Raipur, District Raipur (CG)
4. The Director, School Education Directorate School Education, Shiksha Parisar, Pension Bada, Raipur, District Raipur (CG)
Respondents
WPS No. 1118 of 2022
Niranjan Lal S/o Santram Yadav, aged about 41 years, Working as cook at Govt.Primary School Nichekohda Sankul Block Amba Chowki District Rajnandgaon, R/o Village Rengakathera, Block Amba Chowki, District Rajnandgaon (CG)
Petitioner
Versus
1. Union Of India Through the Secretary, Ministry Of Human Resources Development, Department Of School Education and Literacy,
Mid Day Meal Division, Shastri Bhawan New Delhi.
2. State Of Chhattisgarh through the Secretary, Department Of Education, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur Chhattisgarh.
3. The Secretary, Department of Finance, Mahanadi Bhawan, Mantralay, Naya Raipur, District Raipur (CG)
4. The Director, School Education Directorate School Education, Shiksha Parisar, Pension Bada, Raipur, District Raipur (CG)
Respondents
WPS No. 981 of 2022
Siru Ram S/o Sukhuram, aged about 41 years, Working as cook at Govt.Middle School, Mispri, Block Mohala, District Rajnandgaon, Caste Gond, R/o Village Mispri, Post Marri, Tahsil Mohala, District Rajnandgaon (CG)
Petitioner
Versus
1. Union Of India Through the Secretary, Ministry Of Human Resources Development, Department Of School Education and Literacy, Mid Day Meal Division, Shastri Bhawan New Delhi.
2. State Of Chhattisgarh through the Secretary,
Department Of Education, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur Chhattisgarh.
3. The Secretary, Department of Finance, Mahanadi Bhawan, Mantralay, Naya Raipur, District Raipur (CG)
4. The Director, School Education Directorate School Education, Shiksha Parisar, Pension Bada, Raipur, District Raipur (CG)
Respondents
WPS No. 989 of 2022
Jhamit Bai w/o Shri Ram Patel, aged about 37 years, Working as cook at Govt.Primary School Jabkasa, Block Mohala, District Rajnandgaon, R/o Village Jabkasa, Tahsil Mohala, District Rajnandgaon (CG)
Petitioner
Versus
1. Union Of India Through the Secretary, Ministry Of Human Resources Development, Department Of School Education and Literacy, Mid Day Meal Division, Shastri Bhawan New Delhi.
2. State Of Chhattisgarh through the Secretary, Department Of Education, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur Chhattisgarh.
3. The Secretary, Department of Finance, Mahanadi Bhawan, Mantralay, Naya Raipur, District Raipur (CG)
4. The Director, School Education Directorate School Education, Shiksha Parisar, Pension Bada, Raipur, District Raipur (CG)
Respondents
WPS No. 991 of 2022
Jantri Bai w/o Shri Dwarpal Netam, aged about 37 years, Working as cook at Govt.Primary School Rengakathera, Block Mohala, District Rajnandgaon, Caste Gond, R/o Village Rengakathera, Post Mohala, Tahsil Mohala, District Rajnandgaon (CG)
Petitioner
Versus
1. Union Of India Through the Secretary, Ministry Of Human Resources Development, Department Of School Education and Literacy, Mid Day Meal Division, Shastri Bhawan New Delhi.
2. State Of Chhattisgarh through the Secretary, Department Of Education, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur Chhattisgarh.
3. The Secretary, Department of Finance, Mahanadi Bhawan, Mantralay, Naya Raipur,
District Raipur (CG)
4. The Director, School Education Directorate School Education, Shiksha Parisar, Pension Bada, Raipur, District Raipur (CG)
Respondents
WPS No. 994 of 2022
Sohaga Bai wd/o Late Shrawan Kumar Oty, aged about 41 years, Working as cook at Govt. Primary School Rengakathera, Block Mohala, District Rajnandgaon, Caste Gond, R/o Village Rengakathera, Post Mohala, Tahsil Mohala, District Rajnandgaon (CG)
Petitioner
Versus
1. Union Of India Through the Secretary, Ministry Of Human Resources Development, Department Of School Education and Literacy, Mid Day Meal Division, Shastri Bhawan New Delhi.
2. State Of Chhattisgarh through the Secretary, Department Of Education, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur Chhattisgarh.
3. The Secretary, Department of Finance, Mahanadi Bhawan, Mantralay, Naya Raipur, District Raipur (CG)
4. The Director, School Education Directorate
School Education, Shiksha Parisar, Pension Bada, Raipur, District Raipur (CG)
Respondents
WPS No. 1003 of 2022
Amerika Bai w/o Nand Kishor, aged about 33 years, Working as cook at Govt. Middle School Ranatola, Block Mohala, District Rajnandgaon, Caste Halba, R/o Village Ranatola, Post Alkanhar, Tahsil Mohala, District Rajnandgaon (CG)
Petitioner
Versus
1. Union Of India Through the Secretary, Ministry Of Human Resources Development, Department Of School Education and Literacy, Mid Day Meal Division, Shastri Bhawan New Delhi.
2. State Of Chhattisgarh through the Secretary, Department Of Education, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur Chhattisgarh.
3. The Secretary, Department of Finance, Mahanadi Bhawan, Mantralay, Naya Raipur, District Raipur (CG)
4. The Director, School Education Directorate School Education, Shiksha Parisar, Pension Bada, Raipur, District Raipur (CG)
Respondents
WPS No. 1022 of 2022
Smt.Radha Jureshiya w/o Sukalu Ram Jureshiya, aged about 35 years, Working as cook at Government Girls Middle School Mohala, Block Mohala, District Rajnandgaon, R/o Village Mohala, Block Mohla, District Rajnandgaon (CG)
Petitioner
Versus
1. Union Of India Through the Secretary, Ministry Of Human Resources Development, Department Of School Education and Literacy, Mid Day Meal Division, Shastri Bhawan New Delhi.
2. State Of Chhattisgarh through the Secretary, Department Of Education, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur Chhattisgarh.
3. The Secretary, Department of Finance, Mahanadi Bhawan, Mantralay, Naya Raipur, District Raipur (CG)
4. The Director, School Education Directorate School Education, Shiksha Parisar, Pension Bada, Raipur, District Raipur (CG)
Respondents
WPS No. 1030 of 2022
Sita Bai w/o Late Bhikham, aged about 40 years, Working as cook at Government Primary School Dundera, Block Mohala, District Rajnandgaon, R/o Village Dundera, Post Rengakathera, Block Mohla, District Rajnandgaon (CG)
Petitioner
Versus
1. Union Of India Through the Secretary, Ministry Of Human Resources Development, Department Of School Education and Literacy, Mid Day Meal Division, Shastri Bhawan New Delhi.
2. State Of Chhattisgarh through the Secretary, Department Of Education, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur Chhattisgarh.
3. The Secretary, Department of Finance, Mahanadi Bhawan, Mantralay, Naya Raipur, District Raipur (CG)
4. The Director, School Education Directorate School Education, Shiksha Parisar, Pension Bada, Raipur, District Raipur (CG)
Respondents
WPS No. 1061 of 2022
Dwarika Bhuarya w/o Jodhiram, aged about 51
years, Working as cook at Government Boys Primary School Mohala, Block Mohala, District Rajnandgaon, R/o Village Mohala, Block Mohla, District Rajnandgaon (CG)
Petitioner
Versus
1. Union Of India Through the Secretary, Ministry Of Human Resources Development, Department Of School Education and Literacy, Mid Day Meal Division, Shastri Bhawan New Delhi.
2. State Of Chhattisgarh through the Secretary, Department Of Education, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur Chhattisgarh.
3. The Secretary, Department of Finance, Mahanadi Bhawan, Mantralay, Naya Raipur, District Raipur (CG)
4. The Director, School Education Directorate School Education, Shiksha Parisar, Pension Bada, Raipur, District Raipur (CG)
Respondents
WPS No. 1394 of 2022
Sultana w/o Sham, aged about 37 years, Working as cook at Govt. Primary School Khunera, Sankul Patan Block Mohala, District Rajnandgaon, R/o Village Khunera, Post
Sankul Patan, Tahsil Mohala, District Rajnandgaon (CG)
Petitioner
Versus
1. Union Of India Through the Secretary, Ministry Of Human Resources Development, Department Of School Education and Literacy, Mid Day Meal Division, Shastri Bhawan New Delhi.
2. State Of Chhattisgarh through the Secretary, Department Of Education, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur Chhattisgarh.
3. The Secretary, Department of Finance, Mahanadi Bhawan, Mantralay, Naya Raipur, District Raipur (CG)
4. The Director, School Education Directorate School Education, Shiksha Parisar, Pension Bada, Raipur, District Raipur (CG)
Respondents
and
WPS No. 1395 of 2022
Smt.Annubai w/o Ashok Kumar Koliyare, aged about 56 years, Working as cook at Govt. Boys Middle School Rengakathera, Block Mohala, District Rajnandgaon, R/o Village Rengakathera, Tahsil Mohala, District
Rajnandgaon (CG)
Petitioner
Versus
1. Union Of India Through the Secretary, Ministry Of Human Resources Development, Department Of School Education and Literacy, Mid Day Meal Division, Shastri Bhawan New Delhi.
2. State Of Chhattisgarh through the Secretary, Department Of Education, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur Chhattisgarh.
3. The Secretary, Department of Finance, Mahanadi Bhawan, Mantralay, Naya Raipur, District Raipur (CG)
4. The Director, School Education Directorate School Education, Shiksha Parisar, Pension Bada, Raipur, District Raipur (CG)
Respondents
For Petitioners : Mr. N.K.Malviya, Advocate. For UOI : Mr. Tushar Diwan, Mr.Sanjeev Pandey, Mr.S.S.Baghel, Ms Supriya Upasane, Mr.Keshav Gupta, Mr.Abhishek Chandra Gupta and Ms Ayushi Agrawal, Advocates.
For State : Ms. Sunita Jain, G.A.
Hon'ble Shri Justice Sanjay K. Agrawal Order On Board
25/02/2022
1. Since common question of law and fact is
involved in these writ petitions, they were
clubbed together and heard together and are
being disposed off by this common order.
2. Learned counsel for the petitioners would
submit that the petitioners are working on
the post of Cook under the scheme of midday
meal in different schools of District
Rajnandgaon and they are being paid only
Rs.1200/ per month i.e. Rs.40/ per day,
whereas, according to the schedule Annexure
P/2, minimum wages prescribed by the
Chhattisgarh Minimum Wage, they are entitled
for Rs.306.67/ per day. He would rely upon
the judgment of the Supreme Court in the
matter of State of Punjab & Ors. vs. Jagjit
Singh & Ors., decided on 26th October, 2016
in which the Supreme Court has held that the
principle of equal pay for equal work will
also applicable to all the temporary
employees and has been held as under:
"54. There is no room for any doubt, that
the principle of 'equal pay for equal work' has emerged from an interpretation of different provisions of the Constitution. The principle has been expounded through a large number of judgments rendered by this Court, and constitutes law declared by this Court. The same is binding on all the courts in India, under Article 141 of the Constitution of India. The parameters of the principle, have been summarized by us in paragraph 42 hereinabove. The principle of 'equal pay for equal work' has also been extended to temporary employees (differently described as work charge, dailywage, casual adhoc, contractual, and the like). The legal position, relating to temporary employees, has been summarized by us, in paragraph 44 hereinabove. The above legal position which has been repeatedly declared, is being reiterated by us, yet again".
3. In view of the above, respondent No.2 is
directed to consider the representations of
the petitioners in the light of aforesaid
judgment of the Supreme Court within 30 days
from the date of receipt of certified copy
of this order and to pass a reasoned order
in accordance with law on its own merit. The
petitioners are at liberty to make an
additional representation, if any. This
Court has not expressed any opinion on
merits of the matter.
4. With the aforesaid direction, the writ
petitions stand finally disposed off. No
order as to cost(s).
Sd/ (Sanjay K. Agrawal) Judge B/
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