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Devi Prasad Sahu vs State Of Chhattisgarh
2022 Latest Caselaw 7677 Chatt

Citation : 2022 Latest Caselaw 7677 Chatt
Judgement Date : 20 December, 2022

Chattisgarh High Court
Devi Prasad Sahu vs State Of Chhattisgarh on 20 December, 2022
                       HIGH COURT OF CHHATTISGARH, BILASPUR
                                       Order Sheet
                                  WPCR No. 271 of 2015
                       Devi Prasad Sahu Versus State of Chhattisgarh
     Division Bench:

     Hon'ble Shri Justice Sanjay K. Agrawal &
     Hon'ble Shri Justice Rakesh Mohan Pandey, JJ




20/12/2022    Mr. Vaibhav A. Goverdhan, Advocate for the petitioner.

              Ms. Ruchi Nagar, Deputy Government Advocate for the respondent-State.

Arguments heard.

Reserved for judgment.

                              Sd/-                                  Sd/-
                       (Sanjay K. Agrawal)                (Rakesh Mohan Pandey)
                             Judge                                Judge




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