Citation : 2022 Latest Caselaw 7623 Chatt
Judgement Date : 16 December, 2022
Page 1 of 3
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
MCC No. 683 of 2022
1.
Sadanand Shukla (Dead) Through Legal Heir Bhuneshwar (Deleted) 1.1 - Deleted (Smt. Shivkumari Devi) Honble Courts Order Dated 12/04/2022.
1.2 - Smt. Radha Devi D/o Late Bhuneshwar Shukla Aged About 36 Years R/o Ganja Chowk, Raigarh Tahsil And District Raigarh Chhattisgarh.
1.3 - Stm. Namita Devi D/o Late Bhuneshwar Shukla Aged About 32 Years R/o Ganja Chowk, Raigarh Tahsil And District Raigarh Chhattisgarh.
1.4 - Smt. Sarita Devi D/o Late Bhunesdhwar Shukla Aged About 28 Years R/o Ganja Chowk, Raigarh Tahsil And District Raigarh Chhattisgarh.
2. Kameshwar (Dead) Through Lrs
2.(A) Udaynath S/o Kamleshwar Shukla Aged About 30 Years R/o Hurka (Jharkhand).
2.(B) Vibha W/o Vinod Jha Aged About 26 Years R/o Rathuha (Jharkhand)
2.(C) Ajay Shukla S/o Kamleshwar Aged About 24 Years R/o Hurka (Jharkhand)
2.(D) Ramavati D/o Kameshwar Aged About 22 Years R/o Majhigawan, (Jharkhand)
2.(E) Dhanavat D/o Kameshwar Aged About 20 Years R/o Jika (Jharkhand)
2.(F) Ravikant S/o Kameshwar R/o Hurka (Jharkhand)
2.(G) Shashikant S/o Kameshwar Aged About 20 Years R/o Hurka (Jharkhand)
3. Smt. Longvas Dubey W/o Jhulan Dubey R/o Village Nouhata Bihar
4. Smt. Daya Tiwari W/o Ashok Tiwari R/o Rduha (Bihar)
5. Smt. Maya Tiwari W/o Radheshyam Tiwari, R/o Kundreh District Garhwa (Bihar) Now Jharkhand.
6. (Deleted) Vrindavan Dubey As Per Honble Court Order Dt. 07- 08-2009
7. Upendra Dubey S/o Hridyanand Dubey, R/o Village- Choka, Post Office- Belhat, Police Station Majhiyav, District Gadhwa (Bihar)
---- Applicants Versus
1. (Deleted) Lakshman Singh Thakur As Per Honble Court Order Dt. 20-06-2022
2. Gopal Mishra S/o Nandu Mishra Aged About 40 Years Occupation Advocacy, R/o Ramgudapara, Raigarh, Tahsil And District Raigarh.
3. (Deleted) Jagannath Kesharvani As Per Honble Court Order Dt. 20-06-2022
4. (Deleted) Govind Singh Thakur As Per Honble Court Order Dt. 20-06-2022
5. Amulya Kumar Choubey (Deleted) As Per Honble Court Order Dt. 20-06-2022
6. Onkar Singh Tahakur (Deleted) As Per Honble Court Order Dt. 20-06-2022
7. Gopinath Gupta S/o Late Rameshwar Gupta Aged About 34 Years Occupation Advocacy, R/o Baniyapara Raigarh, Tahsil And District Raigarh Chhattisgarh
8. State Of Chhattisgarh Through The Collector, Raigarh, Chhattisgarh
9. Registrar Public Trust Raigarh Tahsil And Diustrict Raigrh (State Of M.P. Now Chhattisgarh)
---- Non-applicants
Hon'ble Shri Justice Narendra Kumar Vyas Order on Board
16.12.2022
1. This is an office reference.
2. The Misc. Civil Case has been filed for modification seeking inclusion of names of LR's against deceased Kamleshwar (Appellant No. 2) in the cause title of the judgment passed in First Appeal No. 73/2007 on 14.09.2022.
3. Accordingly, following modification are made in the cause title of the judgment passed in First Appeal No. 73/2007 on 14.09.2022 against deceased Kamleshwar (Appellant No. 2) ;-
2.(A) Udaynath S/o Kamleshwar Shukla Aged About 30 Years R/o Hurka (Jharkhand).
2.(B) Vibha W/o Vinod Jha Aged About 26 Years R/o Rathuha (Jharkhand)
2.(C) Ajay Shukla S/o Kamleshwar Aged About 24 Years R/o Hurka (Jharkhand)
2.(D) Ramavati D/o Kameshwar Aged About 22 Years R/o
Majhigawan, (Jharkhand)
2.(E) Dhanavat D/o Kameshwar Aged About 20 Years R/o Jika (Jharkhand)
2.(F) Ravikant S/o Kameshwar R/o Hurka (Jharkhand)
2.(G) Shashikant S/o Kameshwar Aged About 20 Years R/o Hurka (Jharkhand)
4. Rest of the judgment passed by this Court shall remain intact. Misc. Civil Case disposed off accordingly.
Sd-
(Narendra Kumar Vyas) Judge kishore
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