Citation : 2022 Latest Caselaw 7615 Chatt
Judgement Date : 15 December, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CRA No. 937 of 2001
Deleted (Gautam Mandal) & another Vs. State of Chhattisgarh
15.12.2022
Mr. H.B. Agrawal, Sr. Advocate with Mr. Amit Tirkey, counsel for the
appellant.
Mr. Himanshu Kumar Sharma, Panel Lawyer for the State.
Arguments heard.
Reserved for judgment.
Sd/-
(Narendra Kumar Vyas) Judge
Arun
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