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Sangeeta Tiwari And Anr vs State Of Chhattisgarh
2022 Latest Caselaw 7614 Chatt

Citation : 2022 Latest Caselaw 7614 Chatt
Judgement Date : 15 December, 2022

Chattisgarh High Court
Sangeeta Tiwari And Anr vs State Of Chhattisgarh on 15 December, 2022
                         HIGH COURT OF CHHATTISGARH, BILASPUR
                                           Order Sheet
                                      CRA No. 826 of 2013
                     Sangeeta Tiwari and another Versus State of Chhattisgarh
     Division Bench:

     Hon'ble Shri Justice Sanjay K. Agrawal &
     Hon'ble Shri Justice Rakesh Mohan Pandey, JJ




14/12/2022        Mr. B.P. Sharma, Mr. Anuja Sharma and Ms. Sameeksha Gupta, Advocates for
             the appellants.

                  Mr. Sudeep Verma, Deputy Government Advocate for the respondent-State.

Arguments heard.

Reserved for judgment.

                                Sd/-                                  Sd/-
                         (Sanjay K. Agrawal)                (Rakesh Mohan Pandey)
                               Judge                                Judge




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