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Mohammad Siraj Jindran vs Shri H. K. Rathore
2022 Latest Caselaw 7583 Chatt

Citation : 2022 Latest Caselaw 7583 Chatt
Judgement Date : 14 December, 2022

Chattisgarh High Court
Mohammad Siraj Jindran vs Shri H. K. Rathore on 14 December, 2022
                         HIGH COURT OF CHHATTISGARH, BILASPUR
                                             Order Sheet
                                          CONT No. 587 of 2017

                           Mohammad Siraj Jindran Versus Shri H. K. Rathore




14.12.2022

Shri Prateek Sharma, counsel for the Petitioner prays for four weeks' time to comply

with the order passed by this Court on 29.11.2017.

In the meantime, Shri Ayaz Naved, Govt. Advocate is directed to seek instructions

from the concerned authority as per the direction issued earlier by the said order, as to

whether investigation has been completed in terms of the observation as made at

paragraph 25 of the judgment dated 24.01.2017 passed by the coordinate Bench of this

Court in Writ Petition (PIL) No.33 of 2015 or not?

Post this matter after four weeks.

                              Sd/-                                        Sd/-

                       (Sanjay S. Agrawal)                         (Radhakishan Agrawal)
                             Judge                                       Judge




    Nikita
 

 
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