Deodutt Sahu vs State Of Chhattisgarh
2022 Latest Caselaw 7536 Chatt

                                          1


                  HIGH COURT OF CHHATTISGARH, BILASPUR

                                     Order Sheet

                                 WA No. 244 of 2022

                Arvind Kishan Versus State of Chhattisgarh & Others

                                      along with

                    WA No. 322 of 2022 and WA No. 247 of 2022



13/12/2022       Heard Mr. Chetan Kumar, learned counsel for the appellant. Also

             heard Mr. Vikram Sharma, learned Deputy Government Advocate,

             appearing for the State, Mr. Ajay Shrivastava, learned counsel, appearing

             for respondents / writ petitioners in all the cases, Dr. Saurabh Pande,

learned counsel, appearing for respondent / Professional Examination

Board and Mr. Vinod Deshmukh, learned counsel, appearing for the

Intervenors.

Though the arguments on the appeals were heard and order was

reserved, while preparing the judgment it came to the notice of the Court

that application(s) seeking leave to appeal in WA No. 244 of 2022 and

WA No. 247 of 2022 were not disposed of and therefore, the matters are

listed today under the heading "to be spoken to".

It is submitted by the learned counsel for the respondents that at the

time when arguments were heard, they had indicated their no objection to

such applications being allowed. They reiterate that they have no

objection to the application seeking leave to appeal to be allowed.

It appears that the aforesaid submission was, inadvertently, not

recorded in the order when the cases were closed for judgment.

I.A. No. 02 of 2022 in WA No. 244 of 2022 and I.A. No. 02 of 2022 in

WA No. 247 of 2022 are allowed and disposed of.

With the clarifications received, the appeals are again reserved for

orders.

                   Sd/-                                     Sd/-
         (Arup Kumar Goswami)                        (Sanjay Agrawal)
               Chief Justice                               Judge




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