Narayan Sanyal @ Navin @ Vijay vs State Of Chhattisgarh
2022 Latest Caselaw 7535 Chatt

                                                                                NAFR
                  HIGH COURT OF CHHATTISGARH, BILASPUR
                                    CRA No. 162 of 2011

              Narayan Sanyal @ Navin @ Vijay S/o Late J.N. Sanyal, R/o P-7,
               Senhati Colony, Diamond Harbour Road, P.O. and P.S. Behala, District
               - Kolkata (West Bengal)

                                                                          ----Appellant

                                           Versus

              State Of Chhattisgarh Through District Magistrate District Raipur
               (C.G.)

                                                                      ---- Respondent


        For Appellant - None.
        For State/respondent - Mr. Animesh Tiwari, Deputy Advocate General.
                                 Division Bench
                     Hon'ble Shri Justice Sanjay K. Agrawal
                     Hon'ble Shri Justice Rakesh Mohan Pandey
                              Judgment on Board
                                   (13.12.2022)

        Sanjay K. Agrawal, J.

1) On 17-11-2022 it was stated that appellant Narayan Sanyal @ Navin

@ Vijay has died, pursuant to which the State counsel was directed to

verify the same and accordingly, death certificate has been filed along

with memo dated 08-12-2022 issued by In-charge, Police Station

Thana Ganj Raipur in which it has been stated that Narayan Sanyal @

Navin @ Vijay has died on 17-04-2017. As such, the instant appeal

preferred by Narayan Sanyal has abated and accordingly, the same is

disposed off having been abated. However, his legal representatives

are at liberty to proceed in accordance with law.

2) Accordingly, CRA No.162 of 2011 is disposed off.

                      Sd/-                                         Sd/-

                (Sanjay K. Agrawal)                     (Rakesh Mohan Pandey)
                      Judge                                    Judge
Aadil