Smt. Ritu Pandey vs Ved Prakash Pandey
2022 Latest Caselaw 7481 Chatt

Citation : 2022 Latest Caselaw 7481 Chatt
Judgement Date : 12 December, 2022

Chattisgarh High Court

Smt. Ritu Pandey vs Ved Prakash Pandey on 12 December, 2022

                      HIGH COURT OF CHHATTISGARH, BILASPUR

                                            Order Sheet
                                      FA(MAT) No.138 of 2022

                            Smt. Ritu Pandey Versus Ved Prakash Pandey




12/12/2022         Mr. Shikhar Shukla, counsel for the appellant.
                   Heard.
                   Issue notice to the respondent. PF as per rules by both mode ordinary as well

as registered. Dasti service is also permitted.

IA No.3/2022, application for exemption from filing certified copy of judgment and decree dated 05.07.2022, stands disposed of, as the same has already been filed.

IR to continue till the next date of hearing.

Sd/-

(Rajani Dubey) Judge

Nirala

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