State Of Chhattisgarh vs Sanjay Kumar Chouhan
2022 Latest Caselaw 7347 Chatt

Citation : 2022 Latest Caselaw 7347 Chatt
Judgement Date : 6 December, 2022

Chattisgarh High Court

State Of Chhattisgarh vs Sanjay Kumar Chouhan on 6 December, 2022

                       HIGH COURT OF CHHATTISGARH, BILASPUR
                                         Order Sheet
                                  CRA No. 1154 of 2013
                   State of Chhattisgarh Versus Sanjay Kumar Chouhan
     Division Bench:

     Hon'ble Shri Justice Sanjay K. Agrawal &
     Hon'ble Shri Justice Rakesh Mohan Pandey, JJ




06/12/2022    Mr. Sudeep Verma, Deputy Government Advocate for the appellant-State.

              None for the respondent.

Arguments heard.

Reserved for judgment.

                              Sd/-                                 Sd/-
                       (Sanjay K. Agrawal)               (Rakesh Mohan Pandey)
                             Judge                               Judge




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