Tuesday, 19, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Charanjeet Singh vs State Of Chhattisgarh
2022 Latest Caselaw 7250 Chatt

Citation : 2022 Latest Caselaw 7250 Chatt
Judgement Date : 2 December, 2022

Chattisgarh High Court
Charanjeet Singh vs State Of Chhattisgarh on 2 December, 2022
                        HIGH COURT OF CHHATTISGARH, BILASPUR
                                         Order Sheet
                                     CRA No. 87 of 2017
                         Charanjeet Singh Versus State of Chhattisgarh
     Division Bench:

     Hon'ble Shri Justice Sanjay K. Agrawal &
     Hon'ble Shri Justice Naresh Kumar Chandravanshi, JJ




02/12/2022

Father's name of the appellant inadvertently mentioned as "Late Manjeet Singh Baamdara" in cause-title of judgment dated 25.11.2022, passed in this Criminal Appeal No.87 of 2017 and same be read as "Late Manjeet Singh Baambara".

                               Sd/-                                  Sd/-
                        (Sanjay K. Agrawal)                (Naresh Kumar Chandravanshi)
                              Judge                                Judge




   [email protected]
 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter