Sunderlal Leharey vs Shri Avas Bux
2022 Latest Caselaw 7214 Chatt

Citation : 2022 Latest Caselaw 7214 Chatt
Judgement Date : 1 December, 2022

Chattisgarh High Court

Sunderlal Leharey vs Shri Avas Bux on 1 December, 2022

                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                 Order Sheet
                       Second Appeal No.282 of 2009
             Sunderlal Leharey Versus Shri Avas Bux and Others
                                Along with
                       Second Appeal No.324 of 2009

             k




01/12/2022          Shri Raja Sharma, Counsel for the appellant.

                    Shri H.V. Sharma, Counsel for the respondents No.3 to 5.

Heard both the parties.

The matters are reserved for judgment.

Sd/-

(Arvind Singh Chandel) Judge

Prakash

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