Rajendra Kumar vs Smt. Jayanti Patel
2022 Latest Caselaw 5465 Chatt

Citation : 2022 Latest Caselaw 5465 Chatt
Judgement Date : 26 August, 2022

Chattisgarh High Court

Rajendra Kumar vs Smt. Jayanti Patel on 26 August, 2022

               HIGH COURT OF CHHATTISGARH, BILASPUR
                                 Order Sheet
                              FAM No. 61 of 2018
                  Rajendra Kumar Versus Smt. Jayanti Patel




26/08/2022       Mr. Harishankar Patel, Counsel for the appellant.


                 Mr. Deepak Kumar Singh, Counsel for the respondent.

Arguments heard.

Reserved for judgment.

                           -Sd/-                               -Sd/-
                     (Goutam Bhaduri)                  (Radhakishan Agrawal)
                          Judge                               Judge




 Chandrakant

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