Smt. Namita Patel vs Niranjan Lal Patel
2022 Latest Caselaw 5427 Chatt

Citation : 2022 Latest Caselaw 5427 Chatt
Judgement Date : 25 August, 2022

Chattisgarh High Court

Smt. Namita Patel vs Niranjan Lal Patel on 25 August, 2022

           HIGH COURT OF CHHATTISGARH, BILASPUR
                              Order Sheet
                          CRR No. 541 of 2022
             Smt. Namita Patel & Anr. Versus Niranjan Lal Patel




25/08/2022          Shri Ravindra Sharma, Counsel for the Applicants.


                    Shri Harsh Tripathi, Counsel for the Respondent.

Heard.

Parties are directed to file affidavits in pursuance of the

judgment passed by the Hon'ble Supreme Court in the case of

Rajnesh Vs. Neha reported in 2021 AIR 569 SC.

List the case after three weeks.

Sd/-

(Rakesh Mohan Pandey) Judge

Jyoti

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