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J.P.Mishra vs Central Bureau Of Investigation
2022 Latest Caselaw 5417 Chatt

Citation : 2022 Latest Caselaw 5417 Chatt
Judgement Date : 25 August, 2022

Chattisgarh High Court
J.P.Mishra vs Central Bureau Of Investigation on 25 August, 2022
      HIGH COURT OF CHHATTISGARH, BILASPUR
                           Order Sheet
                      CRA No. 645 of 1999
       J.P. Mishra Versus Central Bureau Of Investigation




25/08/2022        Mr. Saurabh Dangi, counsel for the appellant.
                  Mr. B. Gopa Kumar and Mr. Himanshu Pandey, counsel for
             the respondent- CBI.

Arguments heard. Reserved for judgment.

Sd/-/--/---/-/ (Parth Prateem Sahu) Judge

Praveen

 
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