Damodar Prasad Sharma vs State Of Chhattisgarh
2022 Latest Caselaw 5361 Chatt

Citation : 2022 Latest Caselaw 5361 Chatt
Judgement Date : 23 August, 2022

Chattisgarh High Court

Damodar Prasad Sharma vs State Of Chhattisgarh on 23 August, 2022

                         HIGH COURT OF CHHATTISGARH, BILASPUR
                                              Order Sheet

                                        FA No. 226 of 2003
                         Damodar Prasad Sharma Versus State Of Chhattisgarh




23.08.2022

Mr. Awadh Tripathi and Mr. Vivek Tripathi, counsel for the appellant.

Mr. Ravi Bhagat, Government Advocate for the State. Arguments heard.

Reserved for judgment.

Sd/-

(Narendra Kumar Vyas) JUDGE

Deshmukh

Download the LatestLaws.com Mobile App