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Ramsagar Pal vs State Of Chhattisgarh
2022 Latest Caselaw 5293 Chatt

Citation : 2022 Latest Caselaw 5293 Chatt
Judgement Date : 22 August, 2022

Chattisgarh High Court
Ramsagar Pal vs State Of Chhattisgarh on 22 August, 2022
              HIGH COURT OF CHHATTISGARH, BILASPUR

                                Order Sheet

                      Criminal Appeal No.61 of 2013

                Ramsagar Pal Versus State of Chhattisgarh

Division Bench:-

Hon'ble Shri Justice Sanjay K. Agrawal &
Hon'ble Shri Justice Sachin Singh Rajput


   Motion

  22/8/2022        Mr.Dheerendra Pandey, counsel for the appellant.

                   Mr.Soumya Rai, Panel Lawyer for the respondent/State.

Arguments heard.

Reserved for judgment.

                         Sd/-                               Sd/-

                   (Sanjay K. Agrawal)               (Sachin Singh Rajput)
                       Judge                                Judge




     B/-
 

 
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