Denis Vasco vs State Of Chhattisgarh
2022 Latest Caselaw 5184 Chatt

                   T OHIGH COURT OF CHHATTISGARH, BILASPUR
                                        Order Sheet
                                   CRA No. 630 of 2021
                         Denis Vasco Versus State Of Chhattisgarh

DB
Hon'ble Shri Sanjay K. Agrawal and
Hon'ble Shri Sachin Singh Rajput JJ.



      16.08.2022          Mr. A. K. Yadav, Counsel for the appellant.

                          Mr. Sudeep Verma, Dy. G.A. for the State/respondent.

In the instant case the FSL report dated 31.10.2019 and

18.11.2019 was filed before the trial Court but it was not marked as

exhibit.

The Director (Prosecution), Chhattisgarh is directed to file an

affidavit with explanation as to why the document was not exhibited,

though it was already brought on record prior to the delivery of judgment.

List this case in the week commencing 5th September, 2022.

                                  Sd/-                                  Sd/-
                          (Sanjay K. Agrawal)                  (Sachin Singh Rajput)
                                 Judge                                 Judge




        Parul