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Guru Ghasidas Central University vs Dr. Ashish Rastogi
2022 Latest Caselaw 5099 Chatt

Citation : 2022 Latest Caselaw 5099 Chatt
Judgement Date : 8 August, 2022

Chattisgarh High Court
Guru Ghasidas Central University vs Dr. Ashish Rastogi on 8 August, 2022
                                         1


                     HIGH COURT OF CHHATTISGARH, BILASPUR
                                   Order Sheet
                              WA No. 440 of 2021
       Guru Ghasidas Central University & Others Versus Dr. Ashish Rastogi

                                    along with

                                   WA/23/2022



08/08/2022      Heard Mr. Ashish Shrivastava, learned senior counsel, assisted

             by Mr. Aman Pandey, learned counsel for the appellants in WA

             No.440 of 2021 and respondents in WA No.23 of 2022. Also heard

Mr. Ranbir Singh Marhas, learned counsel, appearing for the

appellant in WA No.23 of 2022 and respondent in WA No. 440 of

2021.

Hearing is concluded.

Reserved for judgment.

                           Sd/-                             Sd/-
               (Arup Kumar Goswami)                 (Parth Prateem Sahu)
                      Chief Justice                         Judge




      Hem
 

 
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