Citation : 2022 Latest Caselaw 5098 Chatt
Judgement Date : 8 August, 2022
1
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WA No. 440 of 2021
Guru Ghasidas Central University & Others Versus Dr. Ashish Rastogi
along with
WA/23/2022
08/08/2022 Heard Mr. Ashish Shrivastava, learned senior counsel, assisted
by Mr. Aman Pandey, learned counsel for the appellants in WA
No.440 of 2021 and respondents in WA No.23 of 2022. Also heard
Mr. Ranbir Singh Marhas, learned counsel, appearing for the
appellant in WA No.23 of 2022 and respondent in WA No. 440 of
2021.
Hearing is concluded.
Reserved for judgment.
Sd/- Sd/-
(Arup Kumar Goswami) (Parth Prateem Sahu)
Chief Justice Judge
Hem
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