Smt. Ranu Hemant Sonkar vs State Of Chhattisgarh
2022 Latest Caselaw 5069 Chatt

Citation : 2022 Latest Caselaw 5069 Chatt
Judgement Date : 5 August, 2022

Chattisgarh High Court

Smt. Ranu Hemant Sonkar vs State Of Chhattisgarh on 5 August, 2022

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                      HIGH COURT OF CHHATTISGARH, BILASPUR
                                   Order Sheet

                               Writ Appeal No. 197 of 2022

              Smt. Ranu Hemant Sonkar Versus State of Chhattisgarh & Others



05/08/2022          Heard Mr. T.K. Jha, learned counsel for the appellant. Also heard

                 Mr. H.S. Ahluwalia, learned Deputy Advocate General, appearing for

                 respondents No. 1 to 4 and Mr. Avinash Chand Sahu, learned counsel,

appearing for respondents No. 5 to 16.

Judgment reserved.

                            Sd/-                                   Sd/-
                     (Arup Kumar Goswami)                 (Parth Prateem Sahu)
                         Chief Justice                           Judge




  Brijmohan

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