Suraj Mahile vs State Of Chhattisgarh
2022 Latest Caselaw 5028 Chatt

Citation : 2022 Latest Caselaw 5028 Chatt
Judgement Date : 4 August, 2022

Chattisgarh High Court

Suraj Mahile vs State Of Chhattisgarh on 4 August, 2022

                      HIGH COURT OF CHHATTISGARH, BILASPUR

                                          Order Sheet

                              Criminal Appeal No.583 of 2013

                          Suraj Mahile Versus State of Chhattisgarh

       DB
       Hon'ble Shri Sanjay K. Agrawal and
       Hon'ble Shri Sanjay S. Agrawal, JJ.

Final

04/08/2022 Mr. Santosh Bharat, counsel for the appellant.

Mr. Soumya Rai, Panel Lawyer for the State/respondent.

Arguments heard.

Reserved for judgment.

                           Sd/-                                            Sd/-
                    (Sanjay K. Agrawal)                               (Sanjay S. Agrawal)
                          Judge                                           Judge




Soma

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