Muneshwar Singh And Others vs The State Of Chhattisgarh
2022 Latest Caselaw 4946 Chatt

Citation : 2022 Latest Caselaw 4946 Chatt
Judgement Date : 2 August, 2022

Chattisgarh High Court

Muneshwar Singh And Others vs The State Of Chhattisgarh on 2 August, 2022

                        HIGH COURT OF CHHATTISGARH, BILASPUR
                                         Order Sheet
                                    CRA No. 941 of 2015
                            Ajay Singh Versus State of Chhattisgarh
                                               WITH
                                     CRA No.966 of 2015
    Division Bench:

    Hon'ble Shri Justice Sanjay K. Agrawal &
    Hon'ble Shri Justice Sanjay S. Agrawal




02/08/2022     Mr. V.K. Pandey, Advocate for the appellants.

               Mr. Ashish Tiwari, Government Advocate for the respondent-State.

Arguments heard.

Reserved for judgment.

                             Sd/-                                       Sd/-
                      (Sanjay K. Agrawal)                      (Sanjay S. Agrawal)
                           Judge                                       Judge




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