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Sukhram vs Shanker
2022 Latest Caselaw 3164 Chatt

Citation : 2022 Latest Caselaw 3164 Chatt
Judgement Date : 29 April, 2022

Chattisgarh High Court
Sukhram vs Shanker on 29 April, 2022
             HIGH COURT OF CHHATTISGARH, BILASPUR
                              Order Sheet
                           MA No. 42 of 2022
                 Sukhram Versus Shanker and others

     1.

29.04.2022           Mr. Surfaraj Khan, Counsel for the appellant.

                     Mr. H.B. Agrawal, Senior Advocate along with Ms.
             Richa Dwivedi, Counsel for the respondent No.2

Mr. Avinash K. Mishra, G.A. for the State/respondent No.3.

Heard on admission as well as I.A. No.1, an application for grant of stay.

Issue notice on these to respondent No.1.

PF within a week.

Meanwhile, it is directed that the effect and operation of the Judgment and Decree dated 05.03.2022 passed by the Additional District Judge, Pratappur, District: Surajpur (C.G.) passed in Civil Appeal No.6-A/2021, shall remain stayed till the next date of hearing.

List this case after Summer Vacations, 2022.

Sd/-

(Arvind Singh Chandel) Judge Saurabh

 
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