Mantu Singh vs State Of Chhattisgarh
2022 Latest Caselaw 3159 Chatt

Citation : 2022 Latest Caselaw 3159 Chatt
Judgement Date : 29 April, 2022

Chattisgarh High Court

Mantu Singh vs State Of Chhattisgarh on 29 April, 2022

                      HIGH COURT OF CHHATTISGARH, BILASPUR

                                     Order Sheet

                                 CRA No. 699 of 2018

                       Anjil Dadsena Versus State Of Chhattisgarh

         CRA/1178/2018,CRA/876/2018,CRA/954/2018,CRA/1073/2018,CRA/866/2018,




29.04.2022        Mr. Hemant Kesharwani, Mr. Manoj Kumar Singh, Mr. Govind
             Dewangan, Mr. Vineet Kumar Pandey, counsel for the respective
             Appellants.

                  Mr. Raghvendra Verma, G.A. for the State/Respondent.

Arguments heard.

Reserved for judgment.

Sd/-

(Gautam Chourdiya) Judge

vaishali

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