Smt. Shashikala Deepak Sahu @ ... vs Roshan @ Lalla Mahar
2022 Latest Caselaw 3112 Chatt

Citation : 2022 Latest Caselaw 3112 Chatt
Judgement Date : 28 April, 2022

Chattisgarh High Court

Smt. Shashikala Deepak Sahu @ ... vs Roshan @ Lalla Mahar on 28 April, 2022

               HIGH COURT OF CHHATTISGARH, BILASPUR
                                  Order Sheet
                              MAC No.413 of 2016
Smt. Shashikala Deepak Sahu @ Shashikala Sahu & Ors.Versus Roshan @ Lalla
                              Mahar & Ors.
                               Along with
                           MAC No.245 of 2016


               k




  28/04/2022         Shri Shivendu Pandya, Counsel for the Appellants.

                     Shri Dashrath Gupta, Counsel for Respondent No.2.

Miss Astha Sharma, Advocate on behalf of Shri Goutam Khetrapal, Counsel for Respondent No.3.

Heard.

The matter is reserved for judgment.

Sd/-

(Arvind Singh Chandel) Judge

Prakash

Download the LatestLaws.com Mobile App