Smt. Khemlata Chouhan vs Ratan Lal
2022 Latest Caselaw 2750 Chatt

Citation : 2022 Latest Caselaw 2750 Chatt
Judgement Date : 26 April, 2022

Chattisgarh High Court

Smt. Khemlata Chouhan vs Ratan Lal on 26 April, 2022

                         HIGH COURT OF CHHATTISGARH, BILASPUR

                                           Order Sheet

                                         FAM No. 11 of 2015

                               Smt. Khemlata Chouhan Versus Ratan Lal




26/04/2022          Mr. Rajesh Jain, counsel for the appellant.

                    Mr. Vishvnath Shriwas, counsel for the respondent.

As prayed, list it after four weeks to enable learned counsel for the appellant to file copy of the judgment dated 23.04.2018.

                                  Sd/-                                       Sd/-

                         (Goutam Bhaduri)                           (N K Chandravanshi)
                               Judge                                      Judge




  Pawan

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