Vidur Bisi vs State Of Chhattisgarh
2022 Latest Caselaw 2522 Chatt

Citation : 2022 Latest Caselaw 2522 Chatt
Judgement Date : 19 April, 2022

Chattisgarh High Court

Vidur Bisi vs State Of Chhattisgarh on 19 April, 2022

               HIGH COURT OF CHHATTISGARH, BILASPUR
                                Order Sheet
                           CRA No. 1761 of 2018
                   Vidur Bisi Versus State Of Chhattisgarh




19/04/2022       Mr. Vivek Shrivastava, Counsel for the appellant.

                 Mr. Raghvendra Verma, Govt. Advocate for the State/Respondent.

Arguments heard.

Reserved for judgment.

-Sd/-

(Gautam Chourdiya) Judge

Chandrakant

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