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Shant Kumar Soni vs Smt. Anjali Soni
2022 Latest Caselaw 2502 Chatt

Citation : 2022 Latest Caselaw 2502 Chatt
Judgement Date : 18 April, 2022

Chattisgarh High Court
Shant Kumar Soni vs Smt. Anjali Soni on 18 April, 2022
                                            1
                                                                   FAM No.38 of 2019

                  HIGH COURT OF CHHATTISGARH, BILASPUR

                                   FAM No.38 of 2019

        1. Shant Kumar Soni S/o Shri Moti Lal Soni Aged About 39 Years R/o Ward
           No.8, Ambikapur Road Katghora, Tahsil / Post / Police Station Katghora,
           District - Korba Chhattisgarh.

                                                                        ---- Appellant

                                         Versus

        1. Smt. Anjali Soni W/o Shant Kumar Soni Aged About 34 Years D/o Dilip
           Kumar Soni, R/o Singh Wahini Ward Mandala, Post Mandala, District -
           Mandala, Madhya Pradesh.

                                                                      ---- Respondent


   For Appellant                        None
   For Respondent                       Mr. Syed Mazid Ali, Advocate

                          Hon'ble Mr. Justice Goutam Bhaduri &
                          Hon'ble Mr. Justice N.K. Chandravanshi

                                   Judgment on Board
   Per Goutam Bhaduri, J.

18-04-2022

1. Perused the record.

2. At the very outset, learned counsel appearing for the respondent would submit that during pendency of this appeal mutual divorce has been obtained by both the parties under Section 13B of the Hindu Marriage Act, 1955 by judgment dated 24-12-2021 delivered in Civil Suit No. 104-A/2021 (Shant Kumar Soni v Smt. Anjali Soni) by the Judge, Family Court, Camp Court, Katghora, District Korba, copy of which has been filed before this Court along with covering memo on 6-3-2022. He would thus submit that the appeal has become infructuous.

3. In view of the above, the present appeal is dismissed as having become infructuous.

                          Sd/-                                         Sd/-

                (Goutam Bhaduri)                            (N.K. Chandravanshi)
                      Judge                                         Judge
Gowri
 

 
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