Deleted (Smt. Sukhia Bai) vs Smt.Mehatarin Bai
2022 Latest Caselaw 2471 Chatt

                 HIGH COURT OF CHHATTISGARH, BILASPUR

                                       Order Sheet

                                   SA No. 133 of 2006

              Smt. Sukhia Bai & others Vs. Smt. Mehatarin Bai & others

                                   SA No. 105 of 2006




13.04.2022           Mr. Ratan Pusty, counsel for the appellants.

                     Mr. Rajeev Bharat, counsel for the respondents.

Learned counsel for the appellants prays for and is granted three

days time to file copy of memo of appeal of earlier round of litigation, copy

of judgment and decree passed by learned District Judge, Raipur and

copy of order of civil suit for better understanding of factual matrix of the

case.

List both the cases on Thursday i.e. on 21st April, 2022.

Sd/-

(Narendra Kumar Vyas) Judge

Arun