State Of Chhattisgarh vs Sukhnandan Yadav
2022 Latest Caselaw 2436 Chatt

Citation : 2022 Latest Caselaw 2436 Chatt
Judgement Date : 12 April, 2022

Chattisgarh High Court

State Of Chhattisgarh vs Sukhnandan Yadav on 12 April, 2022

                          HIGH COURT OF CHHATTISGARH, BILASPUR
                                             Order Sheet
                                          ACQA No. 103 of 2022

                             State Of Chhattisgarh Versus Sukhnandan Yadav




12.04.2022

Shri Kashif Shakeel, Dy. A.G. for the State/Appellant prays for a week's time to

furnish the certified copy of the impugned judgment on record.

As prayed by him, post this matter after a week.

Sd/-

(Sanjay S. Agrawal) Judge

Nikita

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